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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Preservation and Improvement of Animals Rules, 1960

(2)Notwithstanding anything contained in sub-rule (1), the Veterinary Officer may by order prescribe such other method or methods of disinfection as may appear to him to be necessary according to the special circumstances of the case.