Calcutta High Court (Appellete Side)
Smt. Sunita Bera (Majhi) vs The State Of West Bengal & Ors on 1 May, 2018
Author: Shivakant Prasad
Bench: Shivakant Prasad
1 S/L.33 01.05.2018
. C.R.R. No. 1548 of 2017
rc. with
CRAN No. 275 of 2018
In the matter of: Smt. Sunita Bera (Majhi) ...Petitioner.
-Versus The State of West Bengal & Ors.
Sk. Humayan Reja ...for the petitioner.
Mr. Kallol Mondal
Mr. Krishan Roy
Mrs. Amrita Chel ...for the O.P.
Mr. Ayan Basu ... for the State
Affidavit-of-service filed in Court today be kept with the record. This application being CRAN No. 275 of 2018 has been filed for extension of interim order.
The interim order granted earlier is extended for a period of four weeks after the ensuing summer vacation or until further order, whichever is earlier.
Let this matter appear under the heading "Adjourned Motion" on June 18, 2018.
Liberty is given to the parties to pray for extension and/or vacation and/or modification of this order upon notice to the other side.
Learned advocate for the State is requested to be present on the date fixed with Case Diary.
The application being CRAN 275 of 2018 is disposed of. Urgent photostat certified copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities. 2 (Shivakant Prasad, J.)