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State of Jammu-Kashmir - Section

Section 37 in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

37. List of Schemes, Subsidies etc.

- The Government shall, after the commencement of this Act, by notification in the Government Gazette, from time to time, specify the list of Government schemes, subsidies, benefits, services of the Government for which such authentication or proof shall be required :Provided that any notification issued by the Central Government in this behalf, shall be deemed to be a notification issued under this section.