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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(d) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987

(d)"financial assistance" means any kind of financial assistance given :-
(i)for establishing, expanding, modernizing, renovating or running any industrial concern; or
(ii)for the purpose of vocational training; or
(iii)for the development of agriculture or agro industry; or
(iv)for the purpose of carrying out any State sponsored scheme or socially desirable scheme; or
(v)for relief against distress; or
(vi)for purposes of any other kind of planned development.