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State of Maharashtra - Section

Section 1 in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

1. Short Title and Commencement.

(1)This Act may be called the Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018.
(2)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.