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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(1)(i) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(i)the Commission established under the ceased provisions and functioning immediately before the date of commencement of this Act (hereinafter called "the said Commission") shall be deemed to be the Commission established under sub-section (1) of Section 3,