Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1)(c) in Assam Health Service Rules, 1995

(c)The Commission shall make the selection in accordance with the scheduled of selection prescribed by the Government in consultation with the Commission. The Commission may hold such test or interview and undertake scrutiny and publication and other documents, as may be considered necessary ;