Supreme Court - Daily Orders
Nabam Rebia vs Deputy Speaker on 22 September, 2016
Bench: Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur, Pinaki Chandra Ghose, N.V. Ramana
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 3214 OF 2016
IN
CIVIL APPEAL NO. 6203 OF 2016 (@C.A. Nos. 6203-6204 of 2016)
Nabam Rebia … Petitioner
versus
Deputy Speaker and others … Respondents
O R D E R
Prayer for hearing in open Court is rejected. By filing the instant petition for review, the review petitioner has challenged the judgment dated 13.7.2016 rendered by this Court in the aforementioned civil appeals.
Having carefully perused the petition for review, the judgment impugned and the papers annexed in support thereof, we do not find any error apparent on the face of the record, warranting reconsideration of the aforementioned judgment.
The review petition is, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Dipak Misra) .………………..……………….…....…J. (Madan B. Lokur) .………………..……………….…....…J. (Pinaki Chandra Ghose) .………………..……………….…....…J. (N.V. Ramana) New Delhi;
Signature Not VerifiedSeptember 22, 2016.
Digitally signed byANITA MALHOTRA Date: 2016.09.23 17:21:42 IST Reason:
Chamber matter SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 3214/2016 In C.A.No.6203/2016 @ C.A. No. 6203-6204/2016 NABAM REBIA Petitioner(s) VERSUS DEPUTY SPEAKER AND ORS Respondent(s) (With appln. For hearing in open court and permission to file impugned judgment in vol-II and office report) Date : 22/09/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE N.V. RAMANA By circulation UPON perusing papers the Court made the following O R D E R Prayer for hearing in open Court is rejected. The review petition is dismissed in terms of the signed order.
(Anita Malhotra) (Renuka Sadana) Court Master Assistant Registrar (Signed order is placed on the file.)