Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(v) in Instructions Relating to Liquor

(v)Weighing machine to be tested. - The weighing machine should be tested and proper corrections ascertained by the officer-in-charge of warehouse on each occasion before bringing it into use. The full casks will then be weighed and the net weight ascertained by deducting the tare of the vessel as shown by the Distillery Superintendent. The capacity will then be determined as provided in sub-instruction (iv) above, and the details noted in the prescribed register.