Supreme Court - Daily Orders
M/S Sai Wardha Power Co. Ltd. vs Maharashtra State Electricity ... on 14 December, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.45 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). No(s). 30897/2016
M/S SAI WARDHA POWER CO. LTD. Appellant(s)
VERSUS
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
CO. LTD AND ORS. Respondent(s)
(with appln. (s) for c/delay in re-filing appeal and condonation of
delay in filing appeal)
Date : 14/12/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. Anand Ganesan, Adv.
Mr. Nikunj Dayal, Adv.
Mr. Pramod Dayal, Adv.
Ms. Payal Dayal, Adv.
Ms. Swapna Seshadri, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal Nos. 8527-8529 of 2009.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.12.15 16:38:13 IST Reason: