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State of Madhya Pradesh - Section

Section 30 in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

30. Mode of serving notice.

- All notices required by or under the Code to be given or served on any person shall be issued and served in the manner provided for the service of summons.C- Proclamation