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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(6) in Himachal Pradesh Co-Operative Societies Act, 1968

(6)An amendment of the bye-laws of a Co-operative society shall, unless it is expressed to come into operation on a particular day, come into force on the day on which it is registered.