Supreme Court - Daily Orders
Dera Sullar vs The State Of Punjab on 26 November, 2025
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ITEM NO.103 COURT NO.5 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4547/2025
DERA SULLAR Appellant(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
WITH
C.A. No. 4553/2025 (IV)
IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
IA No. 51076/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4557/2025 (IV)
IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
IA No. 57910/2016 - IMPLEADMENT
C.A. No. 4558/2025 (IV)
IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
C.A. No. 4549/2025 (IV)
IA No. 51033/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4548/2025 (IV)
IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES
C.A. No. 4550/2025 (IV)
C.A. No. 4554/2025 (IV)
IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
C.A. No. 4551/2025 (IV)
Signature Not Verified
IA No. 51084/2018 - EXEMPTION FROM FILING O.T.
Digitally signed by
SWETA BALODI
Date: 2025.11.26
17:56:51 IST
Reason:
C.A. No. 4556/2025 (IV)
IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
IA No. 57908/2016 - IMPLEADMENT
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C.A. No. 4552/2025 (IV)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.
C.A. No. 4555/2025 (IV)
IA No. 12870/2017 - OT
Date : 26-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s) : Mr. Vikash Singh, AOR
Mr. Mukul Kumar, AOR
Mrs. Priya Puri, AOR
Mrs. Amita Gupta, AOR
Mr. Shubham Bhalla, AOR
Mr. Akshay Verma, AOR
Mr. Sahil Tagotra, AOR
Mr. Avinash Gautam, AOR
Mr. Manoj Swarup, Sr. Adv.
Mr. Mukul Kumar, AOR
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Ms. Arundhati Katju, Sr. Adv.
Mrs. Priya Puri, AOR
Mr. Anhad Batta, Adv.
Mr. Sachin Dubey, Adv.
Ms. Riya Dogra, Adv.
Mr. Sharad Kumar Puri, Adv.
Mr. Vibhav Srivastava, Adv.
Ms. Shristi Borthakur, Adv.
Mrs. Amita Gupta, AOR
Mr. L.R.Garg, Adv.
Mr. Aayush Gupta, Adv.
Mr. Sandeep Bhardwaj, Adv.
Ms. Neha Sareen, Adv.
Mr. Vikash Singh, AOR
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Mr. Mukul Kumar, AOR
Mrs. Priya Puri, AOR
Mrs. Amita Gupta, AOR
Mr. Shubham Bhalla, AOR
Mr. Akshay Verma, AOR
Mr. Sahil Tagotra, AOR
Mr. Avinash Gautam, AOR
Mr. Vikash Singh, AOR
Mr. Mukul Kumar, AOR
Mrs. Priya Puri, AOR
Mrs. Amita Gupta, AOR
Mr. Shubham Bhalla, AOR
Mr. Akshay Verma, AOR
Mr. Sahil Tagotra, AOR
Mr. Avinash Gautam, AOR
Mr. Sahil Tagotra, AOR
Ms. Shreya Kasera, Adv.
Mr. Rakesh Talukdar, Adv.
Mr. Manoj Swarup, Sr. Adv. (not present)
Mr. Ankit Swarup, Adv.
Mr. Neelmani Pant, Adv.
Mr. Hamad Tariq, Adv.
Mr. Yash Singhal, Adv.
Mr. Aryan Rachh, Adv.
Mr. Avinash Gautam, AOR
For Respondent(s) Mr. Siddhant Sharma, AOR
Ms. Nupur Kumar, AOR
Ms. Baani Khanna, AOR
Mr. Vivek Jain, A.A.G.
Ms. Nupur Kumar, AOR
Mr. Sadiq Noor, Adv.
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Mr. Siddhant Sharma, AOR
Ms. Nupur Kumar, AOR
Ms. Baani Khanna, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 03.12.2025.
(SWETA BALODI) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR