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Supreme Court - Daily Orders

Dera Sullar vs The State Of Punjab on 26 November, 2025

                                               1

     ITEM NO.103                     COURT NO.5                SECTION IV

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   4547/2025

     DERA SULLAR                                               Appellant(s)

                                              VERSUS

     THE STATE OF PUNJAB & ORS.                                Respondent(s)

     IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES

     WITH
     C.A. No. 4553/2025 (IV)
     IA No. 3/2015 - APPLICATION FOR SUBSTITUTION
     IA No. 4/2015 - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
     IA No. 51076/2018 - EXEMPTION FROM FILING O.T.

     C.A. No. 4557/2025 (IV)
     IA No. 51061/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57910/2016 - IMPLEADMENT

     C.A. No. 4558/2025 (IV)
     IA No. 60743/2019 - EXEMPTION FROM FILING O.T.
     IA No. 59085/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     C.A. No. 4549/2025 (IV)
     IA No. 51033/2018 - EXEMPTION FROM FILING O.T.

     C.A. No. 4548/2025 (IV)
     IA No. 1/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     IA No. 2/2015 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES

     C.A. No. 4550/2025 (IV)

     C.A. No. 4554/2025 (IV)
     IA No. 133533/2020 - APPLICATION FOR SUBSTITUTION
     IA No. 133535/2020 - EXEMPTION FROM FILING O.T.
     IA No. 51049/2018 - EXEMPTION FROM FILING O.T.
     IA No. 9605/2018 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     C.A. No. 4551/2025 (IV)
Signature Not Verified


     IA No. 51084/2018 - EXEMPTION FROM FILING O.T.
Digitally signed by
SWETA BALODI
Date: 2025.11.26
17:56:51 IST
Reason:


     C.A. No. 4556/2025 (IV)
     IA No. 51092/2018 - EXEMPTION FROM FILING O.T.
     IA No. 57908/2016 - IMPLEADMENT
                                  2

C.A. No. 4552/2025 (IV)
IA No. 61023/2019 - APPLICATION FOR SUBSTITUTION
IA No. 61024/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 51066/2018 - EXEMPTION FROM FILING O.T.

C.A. No. 4555/2025 (IV)
IA No. 12870/2017 - OT

Date : 26-11-2025 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE M.M. SUNDRESH
          HON'BLE MR. JUSTICE S.V.N. BHATTI

For Appellant(s) : Mr. Vikash Singh, AOR

                   Mr. Mukul Kumar, AOR

                   Mrs. Priya Puri, AOR

                   Mrs. Amita Gupta, AOR

                   Mr. Shubham Bhalla, AOR

                   Mr. Akshay Verma, AOR

                   Mr. Sahil Tagotra, AOR

                   Mr. Avinash Gautam, AOR

                   Mr. Manoj Swarup, Sr. Adv.
                   Mr. Mukul Kumar, AOR
                   Mr. Ankit Swarup, Adv.
                   Mr. Neelmani Pant, Adv.

                   Ms. Arundhati Katju, Sr. Adv.
                   Mrs. Priya Puri, AOR
                   Mr. Anhad Batta, Adv.
                   Mr. Sachin Dubey, Adv.
                   Ms. Riya Dogra, Adv.
                   Mr. Sharad Kumar Puri, Adv.
                   Mr. Vibhav Srivastava, Adv.
                   Ms. Shristi Borthakur, Adv.

                   Mrs. Amita Gupta, AOR
                   Mr. L.R.Garg, Adv.
                   Mr. Aayush Gupta, Adv.
                   Mr. Sandeep Bhardwaj, Adv.
                   Ms. Neha Sareen, Adv.

                   Mr. Vikash Singh, AOR
                                  3

                    Mr. Mukul Kumar, AOR

                    Mrs. Priya Puri, AOR

                    Mrs. Amita Gupta, AOR

                    Mr. Shubham Bhalla, AOR

                    Mr. Akshay Verma, AOR

                    Mr. Sahil Tagotra, AOR

                    Mr. Avinash Gautam, AOR

                    Mr. Vikash Singh, AOR

                    Mr. Mukul Kumar, AOR

                    Mrs. Priya Puri, AOR

                    Mrs. Amita Gupta, AOR

                    Mr. Shubham Bhalla, AOR

                    Mr. Akshay Verma, AOR

                    Mr. Sahil Tagotra, AOR

                    Mr. Avinash Gautam, AOR

                    Mr. Sahil Tagotra, AOR
                    Ms. Shreya Kasera, Adv.
                    Mr. Rakesh Talukdar, Adv.

                    Mr. Manoj Swarup, Sr. Adv. (not present)
                    Mr. Ankit Swarup, Adv.
                    Mr. Neelmani Pant, Adv.
                    Mr. Hamad Tariq, Adv.
                    Mr. Yash Singhal, Adv.
                    Mr. Aryan Rachh, Adv.
                    Mr. Avinash Gautam, AOR

For Respondent(s)   Mr. Siddhant Sharma, AOR

                    Ms. Nupur Kumar, AOR

                    Ms. Baani Khanna, AOR

                    Mr. Vivek Jain, A.A.G.
                    Ms. Nupur Kumar, AOR
                    Mr. Sadiq Noor, Adv.
                                 4

                   Mr. Siddhant Sharma, AOR

                   Ms. Nupur Kumar, AOR

                   Ms. Baani Khanna, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 03.12.2025.

(SWETA BALODI) (POONAM VAID) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR