Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 92 in The Rajasthan Waqf Board (Election of Members) Rules, 1999 92. Penalties. - Any person contravening the provisions of Rule 91 shall, on conviction, be punishable with fine, which may extend to five hundred rupees.
