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State of Bihar - Section

Section 450 in Civil Court Rules of the High Court of Judicature at Patna

450.

Registers Nos. (R) 31 to (R) 38 - These registers are intended to be written up from day to day, except in respect of Rent suit columns 1 to 6 in Register No. (R) 32 which should contain monthly totals only, so that, with the above exception, the entries in different columns should consist of consecutive series of numbers the last of which should, at the end of the month, quarter or year, at once supply the information required for inclusion in the Monthly, Quarterly or Annual Statement concerned.