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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(xxiv) in The West Bengal State Council Of Technical Education Act, 1995.

(xxiv)to delegate, by notification, to any recognised polytechnic or institution such of its powers, and on such conditions, as it may think fit;