Patna High Court - Orders
Assam Supari Traders vs The Union Of India on 20 July, 2024
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10582 of 2024
======================================================
Assam Supari Traders
... ... Petitioner/s
Versus
The Union of India & Ors.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Prabhat Ranjan, Advocate
For the Respondent/s : Dr.K.N.Singh, ASG
Mr.Anshuman Singh, Sr. SG Custom
Mr.Devansh Shankar Singh, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE JUSTICE SMT. G. ANUPAMA
CHAKRAVARTHY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
2 20-07-2024Respondent No. 6 - Inspector of Customs (Preventive) Division Forbisganj, District Kishanganj, Bihar is hereby directed to file counter affidavit before the next date of hearing.
2. Relist this matter on 05.08.2024. If the counter affidavit is not filed in that event interim prayer would be considered.
(P. B. Bajanthri, J) ( G. Anupama Chakravarthy, J) abhishekkr/-
U