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Delhi High Court - Orders

Zamin Adil Bhat vs National Investigation Agency on 25 April, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                          $~22 and 23
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +     CRL.A. 408/2023 & CRL.M.A.13367/2023
                                                ZAMIN ADIL BHAT                               ..... Appellant
                                                                Through: Ms. Sonal Sarda, Advocate.

                                                                                         versus

                                                      NATIONAL INVESTIGATION AGENCY                 ..... Respondent
                                                                      Through: Mr. Gautam Narayan, SSP with
                                                                               Ms.Asmita Singh, Advocate and Ms.
                                                                               Zeenat Malik, PP.
                                          +           CRL.A. 453/2023
                                                      KAMRAN ASHRAF RESHI                             ..... Appellant
                                                                      Through: Mr. Kartik Purushottama Murukutla,
                                                                               Advocate.
                                                                      versus
                                                      NATIONAL INVESTIGATION AGENCY           ..... Respondent
                                                                   Through: Mr. Gautam Narayan, SSP with
                                                                            Ms.Asmita Singh, Advocate and Ms.
                                                                            Zeenat Malik, PP.
                                                      CORAM:
                                                      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                      HON'BLE MR. JUSTICE MANOJ JAIN
                                                                                         ORDER

% 25.04.2024 Re-notify alongwith CRL.A. 406/2023 on 16.05.2024.

SURESH KUMAR KAIT, J MANOJ JAIN, J APRIL 25, 2024/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 06:01:34