Delhi High Court - Orders
Zamin Adil Bhat vs National Investigation Agency on 25 April, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~22 and 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 408/2023 & CRL.M.A.13367/2023
ZAMIN ADIL BHAT ..... Appellant
Through: Ms. Sonal Sarda, Advocate.
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Through: Mr. Gautam Narayan, SSP with
Ms.Asmita Singh, Advocate and Ms.
Zeenat Malik, PP.
+ CRL.A. 453/2023
KAMRAN ASHRAF RESHI ..... Appellant
Through: Mr. Kartik Purushottama Murukutla,
Advocate.
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Through: Mr. Gautam Narayan, SSP with
Ms.Asmita Singh, Advocate and Ms.
Zeenat Malik, PP.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 25.04.2024 Re-notify alongwith CRL.A. 406/2023 on 16.05.2024.
SURESH KUMAR KAIT, J MANOJ JAIN, J APRIL 25, 2024/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 06:01:34