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State of Odisha - Section

Section 137 in The Orissa Registration Rules, 1988

137. Memoranda or copy on duplicate.

- When a document is registered in duplicate or triplicate no memorandum or copy shall be forwarded under Sections 64 to 66 in respects of the duplicate or triplicate but the number of copies register with the original shall be noted in red ink in the last column of the memorandum prepared from the original.