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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(y) in The Himachal Pradesh National Law University Act, 2016

(y)to sell, exchange, lease or otherwise dispose of all or any portion of the properties of the University, movable or immovable, on such terms and conditions as it may thinks fit and proper without prejudice to the interests and activities of the University with the prior concurrence of the Government;