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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(i) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(i)the first efficiency bar unless his work and conduct have been found to be satisfactory, he possesses a minimum speed of 20 words per minute (25 words per minute in the case of English typists) in Hindi typewriting and his integrity is certified;