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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(iv) in The Gujarat Forensic Sciences University Act, 2008

(iv)the procedure to be followed by the Board and any committee or other body constituted by or under this Act or by the regulation in the conduct of the business, exercise of the powers and discharge of the functions;