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State of Jammu-Kashmir - Section

Section 9 in The Jammu and Kashmir Panchayati Raj Rules, 1996

9. Nomination and registration of candidates.

- On or before the last date of submission of nomination papers every candidate for election whose name is included in the electoral roll pertaining to the Panchayat shall deliver or cause to be delivered through his agent to the Returning Officer during office hours between 11 A.M. to 3 P.M. a nomination paper in Form 1.