Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(iii) in The Schools of Planning and Architecture Statutes, 2016 (iii)The employees of the School shall be entitled to allowances in addition to pay, as admissible to the Central Government Employees from time to time.
