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Jammu & Kashmir High Court - Srinagar Bench

Ruqaya Akhter vs Ut Th. Crime Branch (Home Department) on 2 August, 2022

Author: Sanjay Dhar

Bench: Sanjay Dhar

ITEM NO. 36


   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                 CrlM No. 695/2022 in
                                 CRM (M) No.223/2022
                                  CrlM No. 696/2022

          Ruqaya Akhter.
                                                                 ...Petitioner (s)
                Through:    Mr. Bhat Fayat, Advocate

                                          VERSUS

          UT th. Crime Branch (Home Department).
                                                                 ...Respondent(s)
                Through:    Ms. Asifa Padroo, AAG
CORAM:
                 HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                     ORDER

02.08.2022 Learned counsel for the respondent seeks and is granted time to file the reply.

Be listed on 31.08.2022.

(Sanjay Dhar) Judge SRINAGAR 02.08.2022 Showkat