Jammu & Kashmir High Court - Srinagar Bench
Ruqaya Akhter vs Ut Th. Crime Branch (Home Department) on 2 August, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
ITEM NO. 36
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CrlM No. 695/2022 in
CRM (M) No.223/2022
CrlM No. 696/2022
Ruqaya Akhter.
...Petitioner (s)
Through: Mr. Bhat Fayat, Advocate
VERSUS
UT th. Crime Branch (Home Department).
...Respondent(s)
Through: Ms. Asifa Padroo, AAG
CORAM:
HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
02.08.2022 Learned counsel for the respondent seeks and is granted time to file the reply.
Be listed on 31.08.2022.
(Sanjay Dhar) Judge SRINAGAR 02.08.2022 Showkat