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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Goa - Subsection

Section 41(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The sealed packets of marks lists of oral examinations shall be submitted by the concerned Head of the school to the office of the Board as per the scheduled date.