Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1117] [Entire Act] State of Haryana - Subsection Section 1117(6) in Punjab Jail Manual (6)The Superintendent will also engage such paid skilled labour and supervision as it considers necessary, in consultation with the Executive Engineer, this will be paid for by the Superintendent and charged in the estimates.
