Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 183 in West Bengal Co-operative Societies Rules, 2011 183. Recovery by Certificates. For recovery of dues, the Liquidator may take steps under the Bengal Public Demands Recovery Act, 1913 (Bengal A t ill of 1913).
