Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 19 in The Legal Metrology Act, 2009 19. Registration for importer of weight or measure.— No person shall import any weight or measure unless he is registered with the Director in such manner and on payment of such fees, as may be prescribed.
