Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(ii) in Rajasthan Animal Husbandry Service Rules, 1963 (ii)that the upper age limit mentioned above, may be relaxed by 5 years in exceptional cases by the Government in consultation with the Commission;
