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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(bl) in Kerala Municipality Building Rules, 1999

(bl)"registered Architect/Engineer/Town Planner/Supervisor" means an Architect/Engineer/Town Planner/Supervisor registered or deemed to have been registered as such under these rules;