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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(b) in The Orissa Medical Registration Act, 1961

(b)shall pay to the Registrar and to the person, if any, appointed to act in his place, such salary and such allowances as the Council may determine; and