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State of Uttar Pradesh - Section

Section 78 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

78.

Service book in the Form prescribed by the State Government for its employees will be supplied to a Head of Institution or teacher or other employee of the institution at his own cost on his first appointment and along with the character roll shall be maintained by and kept in the custody of the He id of the Institution in the case of a teacher and by the Manager in the case of Head of the Institution.