Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 23] [Section 438(2)] [Section 438] [Entire Act]

Union of India - Subsection

Section 438(2)(iii) in The Code of Criminal Procedure, 1973

(iii)a condition that the person shall not leave India without the previous permission of the Court;