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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(1)The code letters indicating the port of registry, the name of the vessel by which it is registered and the official number assigned to it under rule 5 shall be painted-in white oil colour against a black background on both quarters of the vessel near the stern.