Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 6 in The Bombay Smoke-Nuisances Act, 1912 6. Inspectors to be public servants. - Every Inspector appointed under this Act shall, for the purposes of this Act, be deemed to be a public servant within the meaning of the [Indian Penal Code.] [Central Acts.]
