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Kerala High Court

Purushothaman R vs Corporation Of Thiruvananthapuram on 26 September, 2025

                                                2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 40231 OF 2018


PETITIONERS:

    1     REMA DEVI,
          AGED 51 YEARS
          W/O.SUDHIESH KUMAR,HOTEL SEA FACE,NUP BEACH ROAD,TC
          68/2259(2), KOVALAM,THIRUVANANTHAPURAM DISTRICT-527

    2     SUDHEESH KUMAR,
          PROPRIETOR,HOTEL SEA FACE,NUP BEACH ROAD,TC
          68/2259(2),KOVALAM,THIRUVANANTHAPURAM-527.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED THROUGH SECRETARY, DEPARTMENT OF REVENUE,
          SECRETARIAT, THIRUVANANTHAPURAM-695001.

    2     THIRUVANANTHAPURAM CORPORATION,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM-695001.

    3     THE SECRETARY,
          THIRUVANANTHAPURAM CORPORATION,
                                                           2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                      2

             THIRUVANANTHAPURAM-695001.

     4       THE HEALTH OFFICER,
             THIRUVANANTHAPURAM CORPORATION,
             THIRUVANANTHAPURAM-695001.

     5       THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
             REPRESENTED THROUGH ITS MEMBER SECRETARY,DIRECTORATE
             OF ENVIRONMENT AND CLIMATE CHANGE,
             PALLIMUKKU,PETTAH,THIRUVANANTHAPURAM-695004.


             BY ADVS.
             SRI.N.NANDAKUMARA MENON (SR.)
             SHRI.PRAKASH M.P.
             SHRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION
             SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
             CORPORATION
             SRI.JAYAN T, GP



         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON   26.09.2025,      ALONG   WITH    WP(C).5907/2017,        19037/2017   AND

CONNECTED    CASES,    THE    COURT   ON   THE   SAME   DAY    DELIVERED   THE

FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  3


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 5907 OF 2017


PETITIONERS:

    1     REMA DEVI,
          AGED 50 YEARS
          W/O.SUDIESH KUMAR,HOTEL SEA FACE,NUP BEACH ROAD, TC
          68/2259(2),KOVALAM, THIRUVANANTHAPURAM DISTRICT

    2     SUDHEESH KUMAR,
          PROPRIETOR, HOTEL SEA FACE,NUP BEACH ROAD, TC
          68/2259(2),KOVALAM, THIRUVANANTHAPURAM DISTRICT-527.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED THROUGH SECRETARY DEPARTMENT OF
          REVENUE,SECRETARIAT, THIRUVANANTHAPURAM-01

    2     THIRUVANANTHAPURAM CORPORATION,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM-695001.
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  4

    3       THE SECRETARY,
            THIRUVANANTHAPURAM CORPORATION,
            THIRUVANANTHAPURAM-695001.

 ADDL.R4    THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
            REP.BY ITS MEMBER SECRETARY,DIRECTORATE OF
            ENVIRONMENT AND CLIMATE CHANGE, PALLIMUKKU, PETTAH,
            THIRUVANANTHAPURAM - 695004.
            ADDL.R4 IS IMPLEADED AS PER ORDER DATED 01/04/2019 IN
            I.A.NO.1/2019.


            BY ADVS.
            GSR.JAYAN.T.,GOVERNMENT PLEADER-R1
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION
            SHRI.PRAKASH M.P., SC, KCZMA-R4
            SRI.N.NANDAKUMARA MENON (SR.)



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  5


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 19037 OF 2017


PETITIONERS:

    1     SAJEEVKUMAR P.S,
          PROPRIETOR, HOTEL SOORYA BEACH RESORT,
          AVADUTHARA,VIZHINJAM,THIRUVANANTHAPURAM, PIN-695021.

    2     AJAYKUMAR P,
          PROPRIETOR, AYUR JYOTHI AYURVEDA AND YOGA,
          HOTEL SOORYA, LIGHT HOUSE BEACH,
          VIZHINJAM,THIRUVANANTHAPURAM, PIN-695021.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     THE STATE OF KERALA,
          REPRESENTED THROUGH SECRETARY, DEPARTMENT OF REVENUE,
          SECRETARIAT, THIRUVANANTHAPURAM-01.

    2     THIRUVANANTHAPURAM CORPORATION,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM-695001.
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  6

    3       THE SECRETARY,
            THIRUVANANTHAPURAM CORPORATION,
            THIRUVANANTHAPURAM-695001.

 ADDL.R4 THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
         REPRESENTED THROUGH ITS MEMBER SECRETARY, DIRECTORATE
         OF ENVIRONMENT AND CLIMATE CHANGE, PALLIMUKKU,
         PETTAH, THIRUVANANTHAPURAM - 695004
         IS IMPLEADED AS ADDL.R4 AS PER ORDER DATED 01/04/2019
         IN I.A.NO.1/2019.


            BY ADVS.
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION- R2
            SHRI.PRAKASH M.P., SC, KCZMA-R4
            SRI.N.NANDAKUMARA MENON (SR.)
            SRI.JAYAN.T., GP-R1



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                   2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  7


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 20058 OF 2017


PETITIONERS:

    1     P. NATARAJAN,
          PROPRIETOR, PAPPUKUTTY BEACH RESORT,
          AVADUTHURA,KOVALAM,THIRUVANANTHAPURAM

    2     SHALY P.,
          W/O.DR.UNNIKRISHNAN K.R., 1/1730, AGASTHYA HERITAGE
          AYURVEDIC HOSPITAL, KOVALAM

    3     DR.UNNIKRISHNAN,
          S/O.K.KAVIRAJAN, AGASTHYA HERITAGE AYURVEDIC
          HOSPITAL, KOVALAM

    4     SAJEEVKUMAR P.S.,
          PROPRIETOR, HOTEL SOORYA BEACH RESORT AVADUTHARA,
          VIZHINJAM, THIRUVANANTHAPURAM, PIN-695021.

    5     SUDHEESH KUMAR,
          PROPRIETOR, HOTEL SEA FACE, NUP BEACH ROAD,
          TC68/2259(2), KOVALAM, THIRUVANANTHAPURAM DISTRICT

    6     P.RATNAKARAN,
          PROPRIETOR, HOTEL PEACOCK, KOVALAM


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  8

          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM-01.

    2     CORPORATION OF THIRUVANANTHAPURAM,
          REPRESENTED BY ITS SECRETARY-695001

    3     THE SECRETARY,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001

    4     HEALTH INSPECTOR,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001

    5     REVENUE INSPECTOR,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001

    6     ASSISTANT EXECUTIVE ENGINEER,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001

    7     ASSISTANT ENGINEER,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001

    8     PUBLIC WORKS OVERSEER,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM-695001


          BY ADVS.
          SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
          CORPORATION-R2 TO R8
                                                2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  9

          SRI.N.NANDAKUMARA MENON (SR.)
          SRI.JAYAN T., GP-R1



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  10


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 21212 OF 2017


PETITIONERS:

    1     REMA DEVI,
          W/O.SUDEESH KUMAR,HOTEL SEA FACE, NUP BEACH ROAD,TC
          68/2259(2), KOVALAM, THIRUVANANTHAPURAM DISTRICT.

    2     SUDHEESH KUMAR,
          PROPRIETOR, HOTEL SEA FACE,NUP BEACH ROAD, TC
          68/2259(2),KOVALAM, THIRUVANANTHAPURAM DISTRICT.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED THROUGH SECRETARY,
          DEPARTMENT OF REVENUE, SECRETARIAT,
          THIRUVANANTHAPURAM - 01.

    2     THIRUVANANTHAPURAM CORPORATION
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM - 695001.

    3
          THE SECRETARY,
                                                2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  11

          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM - 695001.

 ADDL.R4 THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
         REPRESENTED THROUGH ITS MEMBER SECRETARY DIRECTORATE
         OF ENVINONMENT AND CLIMATE CHANGE ALLIMUKKU, PETTAH,
         THIRUVANANTHAPURAM-695004, IMPLEADED AS PER ORDER
         DATED 01.04.2019 IN IA 1/2019.


          BY ADVS.
          SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
          CORPORATION -R2
          SHRI.PRAKASH M.P., SC, KCZMA-R4
          SRI.N.NANDAKUMARA MENON (SR.)
          SRI.JAYAN.T., GP-R1



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  12


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 22539 OF 2017


PETITIONERS:

    1      CHANDRASEKHARAN,
           AGED 65 YEARS,S/O VELAYUDHAN, M/S SEA VIEW
           PALACE,LIGHT HOUSE BEACH, KOVALAM,VIZHINJAM P.O.,
           THIRUVANANTHAPURAM -695521.

    2      CHANDRAN S.,
           S/O SADASIVAN,M/S SEA VIEW PALACE,LIGHT HOUSE BEACH,
           KOVALAM,VIZHINJAM P.O., THIRUVANANTHAPURAM -695521


           BY ADV SHRI.G.SREEKUMAR (CHELUR)


RESPONDENTS:

    1      STATE OF KERALA,
           REPRESENTED THROUGH SECRETARY, DEPARTMENT OF LOCAL
           SELF GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-01.

    2      THIRUVANANTHAPURAM CORPORATION,
           REPRESENTED BY ITS SECRETARY,
           THIRUVANANTHAPURAM 695001.

    3      THE SECRETARY,
           THIRUVANANTHAPURAM CORPORATION 695001.

 ADDL.R4   THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
                                                2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  13

          REPRESENTED THROUGH ITS MEMBER SECRETARY, DIRECTORATE
          OF ENVIRONMENT AND CLIMATE CHANGE, PALLIMUKKU,
          PETTAH, THIRUVANANTHAPURAM-695004.
          (ADDITIONAL R4 IS IMPLEADED AS PER ORDER DATED
          01/04/2019 IN IA 01/2019 IN WPC NO.22539/2017)


          BY ADVS.
          SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
          CORPORATION
          SHRI.PRAKASH M.P., SC, KCZMA -R4
          SRI.N.NANDAKUMARA MENON (SR.)
          SRI.JAYAN.T., GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                   2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  14


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                      WP(C) NO. 22908 OF 2017


PETITIONER:

          SAJEEVKUMAR P.S.,
          PROPRIETOR,HOTEL SOORYA BEACH RESORT,
          AVADUTHARA VIZHINJAM,
          THIRUVANANTHAPURAM,PIN - 695 021.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN




RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED THROUGH SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT,SECRETARIAT, THIRUVANANTHAPURAM - 01.

    2     THIRUVANANTHAPURAM CORPORATION,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM - 695 001.

    3     THE SECRETARY,
          THIRUVANANTHAPURAM CORPORATION,
          THIRUVANANTHAPURAM - 695 001.
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  15

  ADD.R4   THE KERALA COASTAL ZONE MANAGEMENT
           AUTHORITY,REPRESENTED THROUGH ITS MEMBER SECRETSRY,
           DIRECTORATE OF ENVIRONMENT AND CLIMATE
           CHANGE,PALLIMUKKU,PETTAH,THIRUVANANTHAPURAM- 695004
           ADDL.R4 IS IMPLEADED AS PER ORDER DATED 01/04/2019 IN
           I.A.NO.1/2019.


           BY ADVS.
           SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
           CORPORATION -R2
           SHRI.PRAKASH M.P., SC, KCZMA - R4
           SRI.N.NANDAKUMARA MENON (SR.)
           SRI.JAYAN.T., GP-R1



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  16


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                      WP(C) NO. 24535 OF 2017


PETITIONER:

    1      N.SUDHAKARAN,(DIED)
           AGED 70 YEARS
           S/O. NARAYANAN, JEEVAN AYURVEDIC BEACH
           RESORT,KOVALAM, VIZHINJAM P.O., THIRUVANANTHAPURAM -
           695 521.

 ADDL.P2   AJITH SUDHAKARAN,
           S/O SUDHAKARAN, AGED 39 YEARS, AMBADIYIL, BEACH ROAD,
           KOVALAM, THIRUVANANTHAPURAM-695527.

 ADDL.P3   JEEVAN.S,
           AGED 43 YEARS
           SANTHA SUDHA, KOVALAM, THIRUVANANTHAPURAM-695527.

 ADDL.P4   ANEESH.S,
           AGED 39 YEARS
           SANTHA SUDHA, KOVALAM, THIRUVANANTHAPURAM-695527.-
           THE LEGAL HEIRS OF DECEASED SOLE PETITIONER ARE
           IMPLEADED AS PETITIONERS 2 TO 4 AS PER THE ORDER
           DATED 27/03/2018 IN IA 5333/2018


           BY ADVS.
           SHRI.BLAZE K.JOSE
           SMT.RESHMA G.MENON
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  17


RESPONDENTS:

    1       CORPORATION OF THIRUVANANTHAPURAM,
            REPRESENTED BY ITS SECRETARY,
            THIRUVANANTHAPURAM - 695 001.

    2       THE SECRETARY,
            CORPORATION OF THIRUVANANTHAPURAM,
            THIRUVANANTHAPURAM - 695 001.

 ADDL.R3    KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
            4TH FLOOR, KERALA KSRTC BUS TERMINAL, THAMPANOOR,
            THIRUVANANTHAPURAM-695001, REPRESENTED BY ITS MEMBER
            SECRETARY. (ADDL.R3 IMPLEADED AS PER ORDER DATED
            01/04/2019 IN IA.NO.01/2019)


            BY ADVS.
            SRI.N.NANDAKUMARA MENON (SR.)
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION -R2
            SHRI.PRAKASH M.P., SC, KCZMA -R4
            SRI.JAYAN.T., GP- R1



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  18


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                      WP(C) NO. 24596 OF 2017


PETITIONER:

    1      N.SUDHAKARAN,(EXPIRED)
           AGED 70 YEARS
           S/O NARAYANAN, JEEN AYURVEDIC BEACH RESORT KOVALAM,
           VIZHINJAM P.O, THIRUVANANTHAURAM-695521.(EXPIRED).

 ADDL.P2   AJITH SUDHAKARAN,
           AGED 39 YEARS
           S/O.SUDHAKARAN, AMBADIYIL, BEACH ROAD, KOVALAM,
           THIRUVANANTHAPURAM-695527.

 ADDL.P3   JEEVAN S,
           AGED 43 YEARS
           SANTHA SUDHA,KOVALAM,THIRUVANANTHAPURAM-695 527.

 ADDL.P4   ANEESH S,
           AGED 39 YEARS
           SANTHA SUDHA, KOVALAM, THIRUVANATHAPURAM-695
           527(ADDL.P2 TO P4 ARE ADDED AS PER ORDER DATED
           27.3.2018 IN IA.NO. 5362/2018 IN THE WP(C))


           BY ADVS
           SHRI.BLAZE K.JOSE
           SMT.RESHMA G.MENON
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  19

RESPONDENTS:

    1      STATE OF KERALA,
           REPRESENTED THROUGH SECRETARY, DEPARTMENT OF LOCAL
           SELF GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM -
           695001.

    2      CORPORATION OF THIRUVANANTHAPURAM,
           REPRESENTED BY ITS SECRETARY,
           THIRUVANANTHAPURAM-695001.

    3      THE SECRETARY,
           CORPORATION OF THIRUVANANTHAPURAM,
           THIRUVANANTHAPURAM-695001.

    4      HEALTH INSPECTOR,
           CORPORATION OF THIRUVANANTHAPURAM
           THIRUVANANTHAPURAM-6595001.

    5      REVENUE INSPECTOR,
           CORPORATION OF THIRUVANANTHAPURAM,
           THIRUVANANTHAPURAM-695001

    6      ASSISTANT EXECUTIVE ENGINEER,
           CORPORATION OF THIRUVANANTHAPURAM,
           THIRUVANANTHAPURAM-695001

    7      ASSISTANT ENGINEER,
           CORPROATION OF THIRUVNANTHAPURAM,
           THIRUVANANTHAPURAM-695001.

    8      PUBLIC WORKS OVERSEER,
           CORPORATION OF THIRUVANANTHAPURAM,
           THIRUVANANTHAPURAM-695001.

 ADDL.R9   KERALA COASTAL ZONE,
           MANAGEMENT AUTHORITY, 4TH FLOOR, KERALA KSRTC BUS
           TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM-
           695001,REPRESENTED BY ITS MEMBER SECRETARY (ADDL.R9
           IMPLEADED AS PER ORDER DATED 01.04.2019 IN IA.NO,
                                                   2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  20

          1/2019 IN WP(C)NO. 24596/ 17 AKN(J)).


          BY ADVS.
          SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
          CORPORATION - R2 TO R8
          SHRI.PRAKASH M.P., SC, KCZMA- ADDL.R4
          SRI.N.NANDAKUMARA MENON (SR.)
          SRI.JAYAN.T., GP, R1



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  21


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 24768 OF 2017


PETITIONERS:

    1     P.NATARAJAN,
          AGED 61 YEARS
          PROPRIETOR, PAPPUKUTTY BEACH RESORT,
          AVADUTHURA, KOVALAM, THIRUVANANTHAPURAM

    2     DR.AJU GEORGE
          PROPRIETOR, AYURGA AYURVEDA PANCHAKARMA
          CENTRE,PAPPUKUTTY BEACH RESORT,AVADUTHURA,
          KOVALAM, THIRUVANANTHAPURAM.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN




RESPONDENTS:

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT, GOVERNMENT OF KERALA,
          SECRETARIAT, THIRUVANANTHAPURAM-01.

    2     CORPORATION OF THIRUVANANTHAPURAM
          REPRESENTED BY ITS SECRETARY, PIN-695001.
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  22


    3       CORPORATION COUNCIL
            CORPORATION OF THIRUVANANTHAPURAM,
            REPRESENTED BY MAYOR, PIN-695001.

 ADDL.R4    THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
            REPRESENTED THROUGH ITS MEMBER SECRETARY, DIRECTORATE
            OF ENVIRONMENT AND CLIMATE CHANGE, PALLIMUKKU,
            PETTAH, THIRUVANANTHAPURAM - 695 004.
            ADDL.R4 IS IMPLEADED AS PER ORDER DATED 01-04-2019 IN
            I.A.NO.1/2019 IN WP(C) 24768/2017.


            BY ADVS.
            SRI.N.NANDAKUMARA MENON (SR.)
            SHRI.PRAKASH M.P., SC, KCZMA - R4
            SHRI.P.K.MANOJKUMAR,SC,TVPM CORPORATION
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION- R2
            SRI.JAYAN.T., GP-R1



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  23


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                      WP(C) NO. 29780 OF 2017


PETITIONER:

          SAYD MUHAMMAD NISAR,
          AGED 45 YEARS
          THANAL, T.C.86/1396(1)(2), THAZHASSERY, CHAKKA.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN




RESPONDENTS:

    1     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT,GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM-695001.

    2     CORPORATION OF THIRUVANANTHAPURAM
          REPRESENTED BY ITS SECRETARY-695001.

    3     CORPORATION COUNCIL
          CORPORATION OF THIRUVANANTHAPURAM,
          REPRESENTED BY MAYOR-695001.
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  24

 ADDL.R4   THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
           REPRESENTED THROUGH ITS MEMBER SECRETARY, DIRECTORATE
           OF ENVIRONMENT AND CLIMATE CHANGE, PALLIMUKKU,
           PETTAH, THIRUVANANTHAPURAM - 69500.
           IS IMPLEADED AS PER ORDER DATED 1/4/19 IN I.A.NO.1/19
           IN WP(C)29780/17.


           BY ADVS.
           SRI.N.NANDAKUMARA MENON (SR.)
           SRI.JAYAN.T., GP- R1
           SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
           CORPORATION- R2



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  25


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 35989 OF 2016


PETITIONERS:

    1     P. NATARAJAN,
          PROPRIETOR, PAPPUKUTTY BEACH RESORT, AVADUTHURA,
          KOVALAM, THRIRUVANANTHAPURAM

    2     DR. AJU GEORGE,
          PROPRIETOR, AYURGA AYRUVEDA PANCHAKARMA CENTRE,
          PAPPUKUTTY BEACH RESORT, AVADUTHURA, KOVALAM,
          THRIRUVANANTHAPURAM


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM-01.

    2     CORPORATION OF THIRUVANANTHAPURAM,
          REPRESENTED BY ITS SECRETARY, PIN- 695001
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  26

    3       CORPORATION COUNCIL,
            CORPORATION OF THIRUVANANTHAPURAM,
            REPRESENTED BY MAYOR, PIN- 695001

  ADDL.4    THE KERALA COASTAL ZONE,
            MANAGEMENT AUTHORITY, REPRESENTED THROUGH ITS MEMBER
            SECRETARY, DIRECTORATE OF ENVIRONMENT AND CLIMATE
            CHANGE, PALLIMUKKU, PETTAH, THIRUVANANTHAPURAM-
            695004.(ADDL.R4 IMPLEADED AS PER ORDER DATED
            01.04.2019 IN IA.NO.1/2019)


            BY ADVS.
            SRI.N.NANDAKUMARA MENON (SR.)
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION
            SRI.JAYAN T., GP, R1



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  27


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                      WP(C) NO. 39400 OF 2017


PETITIONER:

          PURUSHOTHAMAN R.,
          AGED 67 YEARS, S O.K.RAGHAVAN,PROPRIETOR,
          HOTEL POOJA MAHAL AMP AYURVEDIC BEACH RESORT,
          KOVALAM, THIRUVANANTHAPURAM-695527.


          BY ADV SRI.PIRAPPANCODE V.S.SUDHIR


RESPONDENTS:

    1     CORPORATION OF THIRUVANANTHAPURAM,
          REPRESENTED BY ITS SECRETARY,
          THIRUVANANTHAPURAM- 695001.

    2     THE SECRETARY,
          CORPORATION OF THIRUVANANTHAPURAM,
          THIRUVANANTHAPURAM -695001.

    3     KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
          PETTAH, PALLIMUKKU, REPRESENTED BY ITS MEMBER
          SECRETARY, PIN-695020.


          BY ADVS.
          SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
          CORPORATION - R1
                                                2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  28

          SRI.N.NANDAKUMARA MENON (SR.)
          SHRI.PRAKASH M.P., SC, KCZMA- R3



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  29


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR. JUSTICE P.M.MANOJ

   FRIDAY, THE 26TH DAY OF SEPTEMBER 2025 / 4TH ASWINA, 1947

                     WP(C) NO. 41543 OF 2017


PETITIONERS:

    1     P.NATARAJAN,
          PROPRIETOR, PAPPUKUTTY BEACH RESORT, AVADUTHURA,
          KOVALAM, THIRUVANANTHAPURAM.

    2     DR. AJU GEORGE,
          PROPRIETOR, AYURGA AYURVEDA PANCHAKARMA CENTRE,
          PAPPUKUTTY BEACH RESORT, AVADUTHURA, KOVALAM,
          THIRUVANANTHAPURAM.


          BY ADVS.
          SHRI.ARUN V.G. (K/795/2004)
          SMT.INDULEKHA JOSEPH
          SRI.NEERAJ NARAYAN


RESPONDENTS:

    1     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LOCAL
          SELF GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT,
          THIRUVANANTHAPURAM-01.

    2     CORPORATION OF THIRUVANANTHAPURAM,
          REPRESENTED BY ITS SECRETARY-695001.
                                                  2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  30

    3       CORPORATION COUNCIL,
            CORPORATION OF THIRUVANANTHAPURAM, REPRESENTED BY
            MAYOR-695001.

    4       THE HEALTH OFFICER,
            MUNICIPAL CORPORATION, THIRUVANANTHAPURAM,
            VIKASBHAVAN POST-695033.

 ADDL.R5    THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY,
            REPRESENTED THROUGH ITS MEMBER SECRETARY,DIRECTORATE
            OF ENVIRONMENT AND CLIMATE CHANGE ,PALLIMUKKU,
            PETTAH, THIRUVANATHAPURAM
            IS IMPLEADED AS ADDITIONAL R5 AS PER THE ORDER DATED
            01/04/2019 IN IA 01/2019 IN WP(C)41543/2017


            BY ADVS.
            SHRI.PRAKASH M.P., SC, KCZMA- ADDL.R5
            SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
            CORPORATION -R2 & R4
            SRI.JAYAN T., GP - R1



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION

ON 26.09.2025, ALONG WITH WP(C).40231/2018 AND CONNECTED CASES,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                 2025:KER:72278

WP(C)Nos.40231/2018, 5907/2017,

19037/2017, 20058/2017, 21212/2017,

22539/2017, 22908/2017, 24535/2017,

24596/2017, 24768/2017, 29780/2017,

35989/2016, 39400/2017, 41543/2017

                                  31



                            JUDGMENT

All these matters are brought at the instance of the Standing Counsel for the Thiruvananthapuram Corporation by preferring the respective I.A.s, in order to produce an order passed under Section 406 of the Kerala Municipalities Act and on the basis of an inspection conducted by the authorities of the Corporation revealing certain unauthorized constructions in the respective premises of the petitioners. It is also pointed out that, without disclosing the pendency of these writ petitions, some of the petitioners had already approached the Munsiff Court, Thiruvananthapuram, and obtained an order of permanent prohibitory injunction against the Corporation.

2. On the other hand, the learned counsel appearing for the Kerala Coastal Zone Management Authority 2025:KER:72278 WP(C)Nos.40231/2018, 5907/2017, 19037/2017, 20058/2017, 21212/2017, 22539/2017, 22908/2017, 24535/2017, 24596/2017, 24768/2017, 29780/2017, 35989/2016, 39400/2017, 41543/2017 32 submitted that there are serious violations of the provisions of the CRZ notification 1991/2011/2019.

3. When the matter was taken up for consideration today, the counsels appearing for the petitioners sought permission to withdraw the writ petitions, with liberty to approach the appropriate forum if the Municipality has completed the proceedings pursuant to the notice under Section 406 and passed an order adverse to the petitioners.

4. Taking note of the submissions, permission is granted and all the writ petitions are dismissed as withdrawn, with liberty to approach the appropriate authority, if the petitioners are aggrieved by the consequential order passed by the Thiruvananthapuram Corporation. All the other contentions in these writ petitions are left open. It is further clarified that the corporation is free to approach the respective Civil court to vacate the 2025:KER:72278 WP(C)Nos.40231/2018, 5907/2017, 19037/2017, 20058/2017, 21212/2017, 22539/2017, 22908/2017, 24535/2017, 24596/2017, 24768/2017, 29780/2017, 35989/2016, 39400/2017, 41543/2017 33 injunction order stated to be passed by the Munisff Court, Thiruvananthapuram.

In the event of filing such applications, the same shall be considered by the Munsiff Court, Thiruvananthapuram as expeditiously as possible.

Sd/-

P.M.MANOJ JUDGE rkr