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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Uttar Pradesh - Subsection

Section 110(2)(xxxiii) in The U.P. Panchayat Raj Act, 1947

(xxxiii)the prescribing and printing of forms and registers generally relating to any matter under this Act or rules made thereunder;