Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Maharashtra - Subsection Section 3B(a) in The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya, Act, 1909 (a)deliver by way of loan to any person the whole or any portion of, or any article contained in, any collection vested in them under this Act;
