Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 117] [Entire Act] State of Kerala - Subsection Section 117(d) in Kerala Police Act, 2011 (d)deliberately makes a false statement to a police officer with intent to mislead the police in material particulars in a police investigation or due performance of police duty; or
