Calcutta High Court (Appellete Side)
Education & Anr vs Nonakuri Sahid Matangini Development ... on 7 November, 2025
07.11.2025
Item No. 16
Court No.08.
S. De
266365
MAT 3542 of 2005
The President, West Bengal Board of Primary
Education & Anr.
...Appellants.
Vs.
Nonakuri Sahid Matangini Development Society
& Ors.
...Respondents.
Mr. Bivash Banerjee, ...for the appellants. Mr. Ratul Biswas, Mr. Kaushik Chowdhury, ...for the WBBPE On the prayer made on behalf of the appellants, let this matter stand adjourned for the day. (Smita Das De, J.) (Arijit Banerjee, J.)