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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(ii) in Executive Instructions Relating to Opium

(ii)When a seizure is made and there is anything to show that a person or firm in a foreign country is implicated, but it is not considered possible to stop the transaction by passing the information on to the other country.