Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Haryana - Subsection Section 126(a) in The Haryana Motor Vehicles Rules, 1993 (a)any tractor not exceeding 4.536 kilograms in weight unladen if all the unspiring wheels of the tractor are fitted with pneumatic tyres;
