Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Odisha - Subsection Section 23(xi) in Orissa Government Vehicles (Control and Use) Rules, 1978 (xi)Sale-proceeds shall be deposited in the Treasury under the appropriate head of account as soon as practicable.
