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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(b)"Assistant Executive Engineer" means an Assistant Executive Engineer Incharge of the concerned sub-division of the Irrigation and Flood Control Department ;