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State of Sikkim - Section

Section 79 in Sikkim Shops and Commercial Establishments Act, 1983

79. Maintenance of registers or records and display of the notice.

- Subject to the general ,or special orders of the, State Government every employer shall maintain such registers and records and display on the premises of his establishment such notices as may be prescribed All ,registers and records shall be kept on- the premises of the establishment to which they relate.