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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3) in The Goa, Daman and Diu Public Health Act, 1985

(3)[The Chief Secretary of Goa] [Substituted by the Amendment Act 10 of 2009.] shall be the President of the Public Health Board and the Director of Health Services shall be its Secretary.