Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Himachal Pradesh - Subsection Section 29(2) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (2)Every such notification shall, as soon as possible after it is issued, be laid before the Legislative Assembly of the State.
