Section 55(2)(iii) in The Coal Mines Provident Fund Scheme

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(iii) in The Coal Mines Provident Fund Scheme

(iii)[ for making payments to outgoing members and to the nominees or heirs or legal representatives of deceased members where Provident Fund contributions or Family Pension Fund contributions, or both in respect of such members have, either in whole or III part, not been deposited into the Fund by their employers;"]

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Union of India - Subsection

Section 55(2)(iii) in The Coal Mines Provident Fund Scheme