Section 264B(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2)The superintendence, direction and control of the conduct of election of the office of an Adhyaksha, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] or a member of a Zila Panchayat and of a Pramukh, [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] or a member of a Kshettra Panchayat shall vest in the State Election Commission.]